Adwin Vinifred Tirkey vs Union Of India And Others
2025 Latest Caselaw 6668 Jhar

Jharkhand High Court

Adwin Vinifred Tirkey vs Union Of India And Others on 3 November, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 6056 of 2025
             Adwin Vinifred Tirkey    ...     ...  ...   ...  Petitioner
                                      Versus
             Union of India and others        ...    ...     ...  Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner: Mr. Rajiv Sinha, Advocate Ms. Shreesha Sinha, Advocate Mr. Bhupal Krishna Prasad, Advocate For the Respondents: Mr. Prashant Pallava, ASGI Mr. Rohit Sinha, Advocate Ms. Shivani Jhaluka, Advocate

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02/Dated: 03.11.2025

Heard both sides.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) 03/11/2025 Sharda/MM Cp.01