Istekhar Mian vs The State Of Bihar Now Jharkhand
2025 Latest Caselaw 3969 Jhar

Jharkhand High Court

Istekhar Mian vs The State Of Bihar Now Jharkhand on 16 June, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. Appeal (DB) No. 231 of 1997(R)

       Istekhar Mian                                      ...       Appellant
                                  Versus
       The State of Bihar now Jharkhand        ...     Respondent
                                     ---

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Nilesh Kumar, Advocate For the State : Mrs. Nehala Sharmin, Spl.P.P.

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19/16.06.2025

Heard Mr. Nilesh Kumar, learned counsel for the appellant and Mrs. Nehala Sharmin, learned Spl.P.P. for the State.

Judgment is reserved.

(RONGON MUKHOPADHYAY, J.)

S.B. (PRADEEP KUMAR SRIVASTAVA, J.)