Usha Kiran Sinha & Another vs Vinod Lakra & Others
2025 Latest Caselaw 3891 Jhar

Jharkhand High Court

Usha Kiran Sinha & Another vs Vinod Lakra & Others on 12 June, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               S.A. No. 90 of 2024
               Usha Kiran Sinha & another                              ... Appellants
                                              -Versus-
               Vinod Lakra & others                                    ... Respondents
                                                 -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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               For the Appellants         : Mr. K.K. Ambastha, Advocate
               For the Respondents        :
                                                 -----
04/12.06.2025         So far as defect no.8 is concerned, in light of the office note, let the

certified copy of the judgment of the learned appellate court be sent back for

necessary correction.

2. This exercise shall be completed within four weeks.

3. Defect no.5 further suggests of filing of the limitation petition, however,

in the further report it is noted that it is within time.

4. In light of that, office will further point out as to whether limitation is

there or not.

(Sanjay Kumar Dwivedi, J.) Ajay/