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Balia Majhi & Ors vs Chando Manjhi & Ors
2025 Latest Caselaw 605 Jhar

Citation : 2025 Latest Caselaw 605 Jhar
Judgement Date : 7 July, 2025

Jharkhand High Court

Balia Majhi & Ors vs Chando Manjhi & Ors on 7 July, 2025

                                                                           2024:JHHC:44976


        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Second Appeal No. 181 of 2003
                               --------

Balia Majhi & Ors. ... ... Appellants Versus Chando Manjhi & Ors. ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMARSRIVASTAVA

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For the Appellants : Mr. Ashutosh Mishra, Advocate For the Resp. Nos.1 &2 : Mr. Saibal Mitra, Advocate For the Resp. No.3 : Mr. Varun Prabhakar, A.C. to G.P.-III

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Order No. 14/ Dated: 07th July, 2025

1. Heard learned counsel for the parties.

2. Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Arpit/

 
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