Tuesday, 19, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021
January February March April May June July August September October November December
 

Suresh Yadav & Anr vs Bhagwan Yadav
2025 Latest Caselaw 550 Jhar

Citation : 2025 Latest Caselaw 550 Jhar
Judgement Date : 3 July, 2025

Jharkhand High Court

Suresh Yadav & Anr vs Bhagwan Yadav on 3 July, 2025

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No. 111 of 2004
                                  --------

Suresh Yadav & Anr. ... ... Appellants Versus Bhagwan Yadav ... ... Respondent

-----

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellants : Mr. A.K. Sahani, Advocate For the Respondent : Mr. Kaushal Kishore Mishra, Advocate

--------

rd Order No. 18/ Dated: 03 July, 2025

Heard learned counsel for the parties.

2. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Basant

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : MAIMS

MAIMS
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs