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Unknown vs Ram Das And Others
2025 Latest Caselaw 1115 Jhar

Citation : 2025 Latest Caselaw 1115 Jhar
Judgement Date : 24 July, 2025

Jharkhand High Court

Unknown vs Ram Das And Others on 24 July, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   S. A. No. 328 of 2016

                  1(a) Manmati Devi and Others            ...      ...     Appellants
                                       Versus
                  Ram Das and Others               ...         ...       Respondents
                                       ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellants : Mr. Sanjay Kr. Tiwari, Advocate For the Respondents (Defendant) : Mr. S.K. Sharma, Advocate : Mr. S. T. Sajid, Advocate

---

26/24.07.2025

1. With the consent of the learned counsel for parties, post this case on next Thursday i.e. on 31st July, 2025.

2. It is made clear that no adjournment will be granted on the next date.

3. The learned counsel for the parties are directed to prepare short synopsis in connection with substantial question of law which have been framed in this case and also furnish supporting judgments, if any. The needful be done latest by Tuesday i.e. on 29th July, 2025.

4. Post this case on 31st July, 2025.

(Anubha Rawat Choudhary, J.) Rakesh/-

 
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