Ursela Orain vs Norverla Kispotta & Others
2025 Latest Caselaw 1113 Jhar

Jharkhand High Court

Ursela Orain vs Norverla Kispotta & Others on 24 July, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               S.A. No. 92 of 2024
                Ursela Orain                                     ... Appellant
                                             -Versus-
                Norverla Kispotta & others                       ... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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                For the Appellant              : Mr. Nagmani Tiwari, Advocate
                For the Respondents            :
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06/24.07.2025        Learned counsel for the appellant submits that after receiving

corrected certified copy of the judgment, further stamp reporting has been

made and some defects have been pointed out. He further seeks four weeks'

time to remove the defects.

2. Time, as prayed for, is allowed.

(Sanjay Kumar Dwivedi, J.) Ajay/