Sanjay Kumar Jha & Another vs Union Of India Through Cbi ... Opposite ...
2024 Latest Caselaw 10628 Jhar

Jharkhand High Court

Sanjay Kumar Jha & Another vs Union Of India Through Cbi ... Opposite ... on 25 November, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr.M.P. No. 1020 of 2024

       Sanjay Kumar Jha & another                                ... Petitioners
                                        Versus
       Union of India through CBI         ...  Opposite Party
                          ---

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY

For the Petitioner : Mr. Rajan Raj, Advocate For the CBI : Mr. Anil Kumar, ASGI;

Ms. Chandana Kumari, AC to ASGI; Mr. Kumar Swapnil, AC to ASGI

---

10/25.11.2024

Written notes as well as compilation of judgments relied upon by the learned counsel for the petitioners has been submitted at the Bar.

The learned ASGI submits that he needs some time to go through the same.

List this case on 13.12.2024.

S.B. (RONGON MUKHOPADHYAY, J.)