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Jharkhand Public Service Commission ... vs Mithilesh Kumar Singh & Others
2024 Latest Caselaw 10482 Jhar

Citation : 2024 Latest Caselaw 10482 Jhar
Judgement Date : 18 November, 2024

Jharkhand High Court

Jharkhand Public Service Commission ... vs Mithilesh Kumar Singh & Others on 18 November, 2024

Author: Deepak Roshan

Bench: Deepak Roshan

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   L.P.A. No. 471 of 2024
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Jharkhand Public Service Commission through its Secretary namely Sri Akshay Kumar Singh ...Appellant Versus

Mithilesh Kumar Singh & others .....Respondents

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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellant : Mr. Abhay Prakash, Advocate For the State : Mr. Ashutosh Anand, AAG-III For the Private Respondent : Mr. Rupesh Singh, Advocate

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03/ Dated: 18.11.2024 I.A. No. 8442 of 2024

This application has been filed by the applicant seeking condonation of delay of 128 days in filing this appeal challenging the judgment of learned Single Judge.

2. Though, the private respondent has filed a counter affidavit seriously contesting the application for condonation of delay, since the delay is not inordinate. On payment of cost of Rs. 3,000/- to the private respondent within four weeks, the said period of delay is condoned and the instant Interlocutory Application is allowed. In default of making such payment, the instant Interlocutory Application as well as appeal shall stands dismissed.

3. List this case on 22.01.2025.

(M. S. Ramachandra Rao, C.J)

(Deepak Roshan, J.) jk/Vedanti

 
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