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M/S The Waxpol Industries Limited And ... vs Narendra Nath Tiwary
2024 Latest Caselaw 10437 Jhar

Citation : 2024 Latest Caselaw 10437 Jhar
Judgement Date : 14 November, 2024

Jharkhand High Court

M/S The Waxpol Industries Limited And ... vs Narendra Nath Tiwary on 14 November, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   W.P. (L) No. 3759 of 2009

                 M/s The Waxpol Industries Limited and others ... ...    Petitioners
                                        Versus
                 Narendra Nath Tiwary         ...             ...       Respondent
                                        ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioners : Mr. Nipun Bakshi, Advocate For the Respondent : Mr. Vishal Kumar Tiwary, Advocate

---

18/14.11.2024 Counsel for the parties are present.

2. Counsel for the parties jointly submit that they have to go through the records which has been received and pray for time.

3. Post this case on 02.12.2024 under the heading for 'Final disposal'.

4. Parties to file short synopsis of the case, list of dates and the judgment which they seek to rely upon by 29.11.2024.

(Anubha Rawat Choudhary, J.) Binit

 
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