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Mrs. A. Dungrawat vs Unknown
2024 Latest Caselaw 1009 Jhar

Citation : 2024 Latest Caselaw 1009 Jhar
Judgement Date : 1 February, 2024

Jharkhand High Court

Mrs. A. Dungrawat vs Unknown on 1 February, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       W.P. (S) No.5853 of 2019
                                  -----

CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

For the Petitioner : Mrs. A. Dungrawat, Advocate For the JSSC : Mr. Sanjoy Piprawall, Advocate

-----

Order No.11 Date: 01.02.2024

Mr. Sanjoy Piprawall, learned counsel for the

respondent-JSSC is directed to apprise this Court as to whether

the petitioner has come in the zone of consideration for

appointment in the concerned subject after preparation of

state-wise merit list in terms with the judgment rendered by

the Hon'ble Supreme Court in the case of "Satyajit Kumar &

Ors. Vs. State of Jharkhand & Ors.", reported in 2022

SCC OnLine SC 954 read with the orders passed by the

Hon'ble Supreme Court in Contempt Petition (Civil) No.

612 of 2022 (Soni Kumari Vs. K. Ravi Kumar).

Put up this case under the same heading on 21st

February, 2024.

(Rajesh Shankar, J.) Sanjay/

 
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