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21/12.09.2023 Learned Counsel ... vs Unknown
2023 Latest Caselaw 3469 Jhar

Citation : 2023 Latest Caselaw 3469 Jhar
Judgement Date : 12 September, 2023

Jharkhand High Court

21/12.09.2023 Learned Counsel ... vs Unknown on 12 September, 2023

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(T) No. 1815 of 2022
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CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Deepak Roshan

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21/12.09.2023 Learned counsel for the petitioner seeks four weeks' time to file written notes of arguments and list of judgments relied upon.

List this case on 04.10.2023.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Fahim/Amardeep/

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