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Bolo Kumari Oraon vs The State Of Jharkhand & Another
2023 Latest Caselaw 4318 Jhar

Citation : 2023 Latest Caselaw 4318 Jhar
Judgement Date : 29 November, 2023

Jharkhand High Court

Bolo Kumari Oraon vs The State Of Jharkhand & Another on 29 November, 2023

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr. Appeal (SJ) No. 262 of 2023

Bolo Kumari Oraon                                               ... Appellant
                              -Versus-
The State of Jharkhand & another                                ... Respondents

       CORAM :- HON'BLE MR. JUSTICE RATNAKER BHENGRA
                             ...

For the Appellant :- Mr. Prem Mardi, Advocate For the State :- Mr. Azeemuddin, APP For the Resp. No.2 :- Mr. Nilesh Kumar, Advocate ...

09/29.11.2023: All the counsels have appeared.

The learned counsel for the appellant has submitted that he will try to procure the judgment regarding sufficiency of time while issuing notice to either of the parties concerned.

On his request, put up this case on 13.12.2023.

S.B.                                                     (Ratnaker Bhengra, J.)
 

 
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