Anand Kumar Dangi @ Anand Dangi vs The State Of Jharkhand
2023 Latest Caselaw 4317 Jhar

Jharkhand High Court

Anand Kumar Dangi @ Anand Dangi vs The State Of Jharkhand on 29 November, 2023

Author: Ananda Sen

Bench: Sanjaya Kumar Mishra, Ananda Sen

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr. Appeal (DB) No. 1707 of 2023
           Anand Kumar Dangi @ Anand Dangi               ...   ...   Appellant
                             Versus
           The State of Jharkhand ...        ...     ...       ...   ...     Respondent
                              ---------
           CORAM: SRI SANJAYA KUMAR MISHRA, C.J.

SRI ANANDA SEN, J.

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For the Appellant: Mr. Anjani Sahay, Advocate For the State: Mr. Shailesh Kumar Sinha, A.P.P.

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03/Dated: 29.11.2023

The appeal is against the judgment of conviction and order of

sentence of death filed by the appellant.

However, the case has been listed without Death Reference

No. 06 of 2023 being tagged with.

Both the cases be listed under appropriate heading on

01.12.2023.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Manoj/MM