Jharkhand Police Housing ... vs Suresh Thakur
2023 Latest Caselaw 4225 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  L.P.A. No. 554 of 2023

         Jharkhand Police Housing Corporation Limited through its
         Chairman-cum-Managing Director and Anr.         ...    Appellants
                                 Versus
         Suresh Thakur                       ...     ...     ...   Respondent
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         CORAM:       SRI SANJAYA KUMAR MISHRA, C.J.
                            SRI ANANDA SEN, J.

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For the Appellants: Mr. Krishna Murari, Advocate For the Respondents: Mrs. Ritu Kumar, Advocate

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05/Dated: 08.11.2023

It is brought to our notice that the learned Single Judge

concluded the hearing of the writ petition being W.P.(S) No. 5107 of

2023 yesterday and the matter has been reserved for judgment.

At the request of learned counsel appearing for the respondent,

list this case on 07.12.2023.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) APK/VK