Citation : 2023 Latest Caselaw 4161 Jhar
Judgement Date : 6 November, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (T) No. 2628 of 2020
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M/s Gajanan Minerals Private Limited ... Petitioner
Versus
The Union of India and others ... ... ...Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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For the Petitioner: Ms. Aakansha Mittal, Advocate For the Respondents: Mr. Anil Kumar, ASGI Mr. P.A.S. Pati, Sr. S.C. (CGST)
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13/Dated: 06.11.2023:
Learned counsel for the petitioner would submit that during pendency of this writ petition, in a similar matter hearing before the Hon'ble Supreme Court has been concluded and judgment is reserved, in which, same question has arisen before the Hon'ble Supreme Court.
In that view of the matter, list this case on 22nd February, 2024.
(Sanjaya Kumar Mishra, C.J.)
Anu/-Cp2 (Ananda Sen, J.)
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