Bistu Pasi vs The State Of Bihar
2023 Latest Caselaw 769 Jhar

Citation : 2023 Latest Caselaw 769 Jhar
Judgement Date : 13 February, 2023

Jharkhand High Court

Bistu Pasi vs The State Of Bihar on 13 February, 2023

IN THE HIGH COURT OF JHARKHAND AT RANCHI
           Cr. Appeal (D.B.) No. 413 of 1994
Bistu Pasi                   ...            ...  ... ...Appellant
                      -Versus-
The State of Bihar.          ...            ...  ... ...Respondent
                    --------
CORAM:         HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
               HON'BLE MR. JUSTICE SUBHASH CHAND

For the Appellants:       Mrs. Anjana Prakash, Advocate.
                          Mr. Sudhansu Kumar Deo, Advocate.
For the State:            Mr. Pankaj Kumar Mishra, A.P.P.
                ---------
Order No. 10/Dated: 13th February, 2023
Per Sujit Narayan Prasad,J.

Heard learned Counsel for the parties. Hearing is concluded. Judgment is reserved.

(Sujit Narayan Prasad,J.)

(Subhash Chand, J.) P.K.S.

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