Sukumar Rikhiyasan vs The State Of Jharkhand
2023 Latest Caselaw 3021 Jhar

Citation : 2023 Latest Caselaw 3021 Jhar
Judgement Date : 19 August, 2023

Jharkhand High Court

Sukumar Rikhiyasan vs The State Of Jharkhand on 19 August, 2023

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                             A.B.A. No. 7922 of 2022

                 Sukumar Rikhiyasan                         ...   .... Petitioner

                                    Vs.
                 The State of Jharkhand               ...     .... Opposite Party

     CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA
            For the Petitioner: Mr. Pratiyush Lala , Advocate
            For the State:      Mr. Bhola Nath Ojha , APP

07/19.08.2023

: Heard both the counsels.

Mr. Pratiyush Lala, the learned counsel appearing on bfehalf of the arguing counsel Mr. Raja Ravi Shekhar Singh seeks one more opportunity to produce the relevant judgments.

Accordingly, put up this case on 04.09.2023. The interim order dated 01.11.2022 shall continue.

( Ratnaker Bhengra,J.)

Sharda/-

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