M/S Tinplate Company Of India ... vs Their Workman Guatam Shom
2023 Latest Caselaw 1527 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (L) No. 5643 of 2007

            M/s Tinplate Company of India Limited ...  ...   Petitioner
                               Versus
            Their Workman Guatam Shom        ...     ...   Respondent
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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21/06.04.2023

1. Learned counsel for the petitioner appears and submits that he is ready to argue this case on 09.05.2023.

2. As recorded in order dated 05.04.2023, the respondent who appeared in person along with counsel had submitted that the matter be fixed in the week commencing from 08.05.2023.

3. Accordingly, the matter is adjourned and is directed to be posted on 09.05.2023 to be taken up at 2:15 p.m. as a first case under the heading for 'Final Disposal'.

4. The list of dates, synopsis of arguments and the judgment(s) on which the learned counsel for the parties are seeking to rely upon should be filed latest by 05.05.2023.

(Anubha Rawat Choudhary, J.) Mukul