Shibu Singh vs The State Of Jharkhand
2022 Latest Caselaw 3950 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 1360 of 2008
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   Shibu Singh                            ...     ... Petitioner
                               Versus
   The State of Jharkhand                 ...     ...   Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioner          : None
   For the State               : Mr. ...., Addl.P.P.
   For the Opp. Party No. 2    :
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Order No. 06: Dated: 26th September, 2022 No one appears for the petitioner.

It appears from the record that on the last occasion vide order dated 08.09.2016, 22.03.2017 and also vide order dated 03.05.2017 explanation was called for from the court concerned, but, as per the office report the desired explanation has not been received as yet. Therefore, the Principal District & Sessions Judge, Dhanbad is directed to ensure that the desired report is called for in this case must be reached before by 15.11.2022.

Put up this case on 16.11.2022.

Let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received by 15.11.2022. Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM