Deep Narain Mahto & Others vs Satiya Devi & Others
2022 Latest Caselaw 4608 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        S. A. No. 65 of 2020
     Deep Narain Mahto & Others                .... .... Appellants
                                   Versus
     Satiya Devi & Others                      .... ...       Respondents
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK

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For the Appellants : Mr. Sunil Kumar Mahto, Advocate

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3/ 17.11.2022 In view of office note, regarding defect nos. 16 and 17, the office is directed to send the certified copy of the judgment and decree of both the Courts below to the Courts concerned for making necessary correction.

Put up this case after six weeks. In the meantime, learned counsel for the appellants is directed to remove the defects, as pointed out by the office.

(Dr. S. N. Pathak, J.) R.Kr.