Nishikant Dubey vs The State Of Jharkhand
2022 Latest Caselaw 4515 Jhar

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               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr.M.P. No. 2113 of 2018

             Nishikant Dubey                        ......       Petitioner
                                  Versus
          The State of Jharkhand                     ...... Opp. Party
                                ---------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. Prashant Pallav, Advocate For the State : Mr. Ravi Kerketta, S.C.-VI Deepika Jojowar, A.C. to S.C.-VI

...........

12/Dated: 10/11/2022 Learned counsel for the petitioner submits that this matter may

kindly be taken in any other day enabling him to bring certain judgments to which

he wants to rely on.

Let this matter appear on 31.01.2023.

Interim order passed earlier shall remain in force till the next date.

( Sanjay Kumar Dwivedi, J.) Satyarthi/