Citation : 2022 Latest Caselaw 4358 Jhar
Judgement Date : 1 November, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(S) No. 6092 of 2016
(Arbind Kumar Vs. M/s BCCL and Ors. )
------
CORAM : HON'BLE MR. JUSTICE ANANDA SEN.
------
For the petitioner(s): Mr. Sanjay Kr. Sinha, Advocate. For the respondent(s): Mr. A.K. Das, Advocate.
-------
07/01.11.2022: Heard the counsel for the respondents at length.
Learned counsel for the respondents relies upon the judgment passed by the Hon'ble Supreme Court in the case of Central Coalfields Limited Vs. Parden Oraon reported in 2021 SCC On Line SC 299.
Counsel for the petitioner prays some time to go through the aforesaid judgment.
Prayer is allowed.
List this case on 3.11.2022 under the heading "For Orders".
Anu/- (ANANDA SEN, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!