Mago Munda & Ors vs The State Of Jharkhand
2022 Latest Caselaw 2631 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 2757 of 2013
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Mago Munda & Ors. ... ... Petitioners Versus The State of Jharkhand ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioner          :       None
   For the State               :       A.P.P.
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Order No. 07: Dated: 13 July, 2022 th

No one has appeared for the petitioners. Let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within four weeks from the date of receipt of a copy of this order.

Let this order be communicated either through the FAX or Email.

As a last indulgence, the case is adjourned for appearance on behalf of the petitioners failing which an appropriate order shall be passed.

(Navneet Kumar, J.) MM