Manzoor Ahmed @ Furqan vs Ut Of J&K & Ors
2026 Latest Caselaw 977 J&K

Citation : 2026 Latest Caselaw 977 J&K
Judgement Date : 19 February, 2026

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Jammu & Kashmir High Court

Manzoor Ahmed @ Furqan vs Ut Of J&K & Ors on 19 February, 2026

                                                                 Sr. No. 04


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

                                                   HCP No.94/2025

                  CR




Manzoor Ahmed @ Furqan                           .....Petitioner/Applicant(s)

                       Through:     Mr. T.R. Wani, Advocate.

                  Vs

UT of J&K & Ors.                                         ..... Respondent(s)
                       Through:     Mr. Bhanu Jasrotia, GA.

CORAM:         HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

19.02.2026

01. Heard.

02. Reserved.

(Rajesh Sekhri) Judge Jammu 19.02.2026 Eva

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