Anil Sharma & Ors vs Chief General Manager
2026 Latest Caselaw 975 J&K

Jammu & Kashmir High Court

Anil Sharma & Ors vs Chief General Manager on 19 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                         2020:JKLHC-JMU:10070


                                                          Regular List

                                                         Serial No. 70



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 1746/2018
c/w
WP(C) No. 2085/2019
WP(C) No. 2026/2022

Anil Sharma & Ors.
                                                         .....Petitioner(s)

                  Through: Mr. Ajay K. Gandotra, Advocate.

                 Vs

Chief General Manager,
Human Resources Management & Anr.
                                                      .....Respondent(s)

                  Through: Mrs. Aruna Thakur, Advocate.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                 ORDER

(19.02.2026)

01. The Division Bench that has passed the judgment of remand dated 15.12.2020 constituted myself as one of its Members, as such, it will not be appropriate for this Bench to hear these petitions.

02. Accordingly, the Registry is directed to list these petitions before some other Bench after obtaining orders from the Hon'ble the Chief Justice.

03. List on 26.02.2026.

(SANJAY DHAR) JUDGE JAMMU 19.02.2026 Bunty