Nizam Ud Din Najar vs Union Territory Of J&K And Others
2026 Latest Caselaw 962 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nizam Ud Din Najar vs Union Territory Of J&K And Others on 19 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                           Sr. No. 24
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR
                                             (THROUGH VIRTUAL MODE)

            CJ Court
                                                 Case: LPA No. 50/2025


            Nizam Ud Din Najar                                           ...Petitioner(s)/Appellant(s)

                                        Through: None.

                                                   v/s

            Union Territory of J&K and others                                     .... Respondent(s)

                                        Through: None.

            CORAM: HON'BLE THE CHIEF JUSTICE
                   HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
                                                    ORDER

19.02.2026 Called twice.

None for the appellant.

In the interest of justice, adjourned to 04.03.2026. To be shown

higher up in the cause list.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu 19.02.2026 Rakesh