Feroz Ahmad And Ors vs State Of J And K Ors
2026 Latest Caselaw 954 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Feroz Ahmad And Ors vs State Of J And K Ors on 19 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                 S. No. 63
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

  OWP 1296/2017 c/w OWP 198/2016 OWP 358/2016 OWP 1329/2017
    CFA 13/2018 OWP 95/2018 OWP 2245/2018 CCP(S) 510/2023

FEROZ AHMAD AND ORS                                 ...Petitioner/Appellant(s)

Through: Mr. Altaf Haqani, Sr. Advocate with
         Mr. Asif Wani, Advocate.
                                 Vs.

STATE OF J AND K ORS                                         ...Respondent(s)

Through: Mr. Bikramdeep Singh, Dy.AG.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

19.02.2026 At request of counsel for the parties, list on 12.03.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq