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Kuldeep Kumar Bhat(Senior Citizen) vs Union Territory Of J And K And Ors
2026 Latest Caselaw 896 J&K/2

Citation : 2026 Latest Caselaw 896 J&K/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Kuldeep Kumar Bhat(Senior Citizen) vs Union Territory Of J And K And Ors on 18 February, 2026

                                                                    S. No. 01
                                                                    Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR
           WP(C) 3089/2024 CM(8415/2024) CM(8500/2025)
   KULDEEP KUMAR BHAT(SENIOR CITIZEN).                          ...Petitioner(s)

                      Through: None.

                                        Vs
   UNION TERRITORY OF J AND K AND ORS.                         ...Respondent(s)
   (COOPERATIVE DEPARTMENT)
                      Through: Mr. Faheem Nisar Shah, GA
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                    ORDER

18.02.2026 Post admission notice in terms of Hon'ble Court order dated

26.11.2025 have been issued to the respondents on 03.12.2025.

As per the office report, tracking reports in this behalf have been

obtained from the official website of India Post wherein the delivery

of notices have been confirmed. Service, as such, stands complete.

Further, perusal of the file reveals that fresh application bearing No.

8500/2025 has been filed by Mr. Faheem Nisar Shah, learned GA on

behalf of the respondents for taking on record reply/objections.

As such, list the CM No. 8500/2025 in the first instance along with

the main petition before the Hon'ble Court on 05.03.2026.

(Registrar Judicial)

SRINAGAR 18th February, 2026 "Sabreena Rahim"

 
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