Amarjeet Singh vs Income Tax Tribunal And Others
2026 Latest Caselaw 862 J&K

Jammu & Kashmir High Court

Amarjeet Singh vs Income Tax Tribunal And Others on 17 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                              Sr. No.14

                           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU
                                           (Through Virtual Mode)

                                                       ITA No.15/2023
                                                      CM No.7957/2023
                                                      CM No.7958/2023

                          Amarjeet Singh                         ...Petitioner(s)/Appellants.
                          Through: Mr. Gagandeep Sharma, Advocate, vice
                                    Mr. R. Koul, Advocate.
                                                         Vs.
                          Income Tax Tribunal and others.           ....Respondent(s)
                          Through: Mr. Suraj Singh Wazir, Advocate.
                          CORAM:
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                          ORDER

17.02.2026 CM No.7957/2023:

This is an application seeking condonation of delay of 41 days in filing the accompanying appeal.

Despite opportunity, respondents/ non-applicants have failed to file response.

For the reasons set-out in the application which is duly supported by an affidavit and more particularly as the prayer made therein is not opposed by the learned counsel for the non-applicants/ respondents, the same is allowed. Consequently, delay in filing the accompanying appeal is condoned.

Counsel for the appellant is not ready with the matter. A short accommodation is prayed for.

Adjourned to 13th April, 2026.

                                                 (RAJNESH OSWAL)                (ARUN PALLI)
                                                          JUDGE                 CHIEF JUSTICE
                           Srinagar
                           17.02.2026
                           Abdul Qayoom, Secy.