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Ghulam Mohi Ud Din Sheikh vs Power Grid Corporation Of India
2026 Latest Caselaw 841 J&K/2

Citation : 2026 Latest Caselaw 841 J&K/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohi Ud Din Sheikh vs Power Grid Corporation Of India on 17 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                Serial No. 29
                                                               Special Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                            WP(C) 141/2026CM(287/2026)

GHULAM MOHI UD DIN SHEIKH                                ...Appellant(s)/Petitioner(s)

Through:    Mr. S.N. Ratanpuri, Advocate
                                       Vs.

POWER GRID CORPORATION OF INDIA
                                                                     ...Respondent(s)
LIMITED AND OTHERS
Through: None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

17.02.2026

1. Learned counsel for the petitioner states that the instant matter could not be referred to mediation.

2. List on 25.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

17.02.2026 "Misba"

 
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