Minto Circle Senior Secondary ... vs Union Territory Of J And K And Ors. ...
2026 Latest Caselaw 761 J&K/2

Citation : 2026 Latest Caselaw 761 J&K/2
Judgement Date : 16 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Minto Circle Senior Secondary ... vs Union Territory Of J And K And Ors. ... on 16 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                     Serial No.40
                                                                                     Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                       AT SRINAGAR
                                                            ...
                                                 WP(C) 2401/2024 CM(4258/2025) CM(6470/2024)


                    MINTO CIRCLE SENIOR SECONDARY SCHOOL(SENIOR CITIZEN)

                                                                                      .........Petitioner(s)
                                                      Through:
                                              Mr. Zubair Ahmad, Advocate

                                                        Versus
                    UNION TERRITORY OF J AND K AND ORS. (SOCIAL WELFARE)

                                                                                      ......Respondent(s)
                                                         Through:
                                       Mr. Illiyas Nazir, GA vice Mr. Waseem Gul, GA.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

16.02.2026

1.Adjourned at the request of learned appearing counsel for the

respondents.Mr. Waseem Gul, learned GA, is directed to appear and

assist the Court on the next date of hearing.

2.Pleadings are complete.

3.List for consideration on 06.04.2026.

4.Interim direction(s), if any subsisting, shall continue till the next

date before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 16.02.2026 "Shaista"