Zahoor Ahmad Hakak And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 701 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Zahoor Ahmad Hakak And Ors vs Ut Of J&K And Ors on 13 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 17
                                                                                Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                     CRM(M) No. 434/2024
                                                          C/w
                                                     CRM(M) No. 335/2023

                Zahoor Ahmad Hakak and Ors.
                                                                        ..... Appellant/petitioner(s)
                                                      Through: -
                                              Mr. Javid Hamid, Advocate

                                                            V/S
                UT of J&K and Ors.
                                                                               ..... Respondent(s)

Through: -

Mr. Ilyas Nazir, GA vice Mr. Hakim Aman, Dy. AG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.02.2026

01. IO Police Station, Pattan Syed Aijaz, Head Constable present in

FIR No. 172/2024 and IO Zahoor Ahmad, present in FIR No.

116/2023 along with CD files, state that the investigation in both

the cases has been completed, however, chargesheet could not be

filed because of the order passed by this Court on 05.08.2024.

02. List on 30.03.2026.

03. The presence of IO's is dispensed with for the time being.

04. Interim direction, if any, subsisting as on date shall continue till

next date of hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.02.2026 "Mohammad Yasin Dar"