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Champa Devi vs Zonal Education Officer & Ors
2026 Latest Caselaw 701 J&K

Citation : 2026 Latest Caselaw 701 J&K
Judgement Date : 12 February, 2026

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Jammu & Kashmir High Court

Champa Devi vs Zonal Education Officer & Ors on 12 February, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                                           Regular Cause List
                                                                              Sr. No. 16

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

               SWP No. 370/2006
                                     Sha




               Champa Devi                                                .....Petitioner(s)

                                           Through: Mr. Amit Gupta, Advocate.

                                    Vs

               Zonal Education Officer & Ors.                          ..... Respondent(s)
                                           Through: Ms. Saliqa Sheikh, Advocate vice
                                                    Mr. Raman Sharma, AAG.

               Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                     ORDER

12.02.2026

01. Adjourned in terms of order dated 05.11.2024.

02. Be listed on 18.04.2026.

(SANJAY DHAR) JUDGE Jammu 12.02.2026 Shivalee

 
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