Abdul Rasheed Dar And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 694 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Rasheed Dar And Ors vs Ut Of J&K And Ors on 13 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                     Serial No. 113
                                                                                     Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                       CM No. 589/2026 in
                                                       WP(C) No. 2624/2021


                Abdul Rasheed Dar and Ors.
                                                                             ..... Appellant/petitioner(s)
                                                     Through: -
                               Mr. Moomin Khan, Advocate vice Mr. Anis Ul Islam, Advocate


                                                              V/S
                UT of J&K and Ors.
                                                                                    ..... Respondent(s)

Through: -

Mr. Jahangir Ahmad Dar, GA for R1, 2, 4 and 5 Mr. Ilyas Nazir, GA R3 and 6

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.02.2026

01. Notice.

02. Notice, waived by Mr. Jahangir Ahmad Dar, learned GA, on behalf

of respondents 1, 2,4 and 5 and Mr. Ilyas Nazir, learned GA, on

behalf of respondents 3 and 6, they seek and are granted two

weeks' time to file objections with copy in advance to other side.

03. List on 25.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.02.2026 "Mohammad Yasin Dar"