Ghulam Rasool Shah vs Ut Of J&K And Anr
2026 Latest Caselaw 689 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Rasool Shah vs Ut Of J&K And Anr on 13 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 13
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                      WP(C) No. 1556/2023


                Ghulam Rasool Shah
                                                                            ..... Appellant/petitioner(s)
                                                      Through: -
                                  Ms. Asifa, Advocate vice Mr. Bhat Fayaz, Advocate


                                                             V/S
                UT of J&K and Anr.
                                                                                   ..... Respondent(s)

Through: -

Mr. Bikramdeep Singh, Dy. AG vice Mr. Ilyas Nazir, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.02.2026

01. In the interest of justice, last and final opportunity of four weeks is

granted to respondents to file reply, failing which right to file the

same shall stand closed.

02. List on 21.04.2026.

03. Interim direction dated 15.06.2023, shall continue till next date of

hearing before the Bench.

04. Registry is directed to digitize the order dated 15.06.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.02.2026 "Mohammad Yasin Dar"