Hafizullah vs Ut Of J&K And Ors
2026 Latest Caselaw 689 J&K

Jammu & Kashmir High Court

Hafizullah vs Ut Of J&K And Ors on 12 February, 2026

                                                                            Sr. No. 06


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

HCP No. 119/2025


Hafizullah                                         ..... Petitioner(s)/ Appellant(s)

q
                      Through: Mr. M. Nadeem Bhat, Advocate
                 vs
UT of J&K and Ors.                                             ..... Respondent(s)
                      Through: Mr. Adarsh Bhagat, GA
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

12.02.2026

01. Learned counsel for the petitioner does not want to file rejoinder. As

such, right to file the same is closed.

02. List for final hearing on 05.03.2026.

03. Detention record be made available on next date.

(Rajesh Sekhri) Judge

Jammu 12.02.2026 Riya Kochhar