Aashiq Hussain Dar vs Home(State Government)
2026 Latest Caselaw 663 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Aashiq Hussain Dar vs Home(State Government) on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                  Serial No. 32
                                                                 Regular Cause list
   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                           CRR 2/2014 IA(1/2014[23/2014])

AASHIQ HUSSAIN DAR                                          ...Appellant(s)/Petitioner(s)

Through:     None
                                        Vs.

HOME(State Government)
                                                                        ...Respondent(s)
 Through:    Mr. Rizwan-ul-Zaman, Advocate vice Mr. Mian Tufail, Adv

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                     ORDER

12.02.2026

1. None for the petitioner, await appearance.

2. Adjourned.

3. List on 16.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

12.02.2026 "Misba"