Mst. Yasmeen Akhter vs Commissioner Smc And Ors
2026 Latest Caselaw 653 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mst. Yasmeen Akhter vs Commissioner Smc And Ors on 12 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                  Serial No. 5
                                                                                  Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR


                                                     OWP No. 2216/2017

                Mst. Yasmeen Akhter
                                                                          ..... Appellant/petitioner(s)
                                                        Through: -
                                                     Mr. Asif, Advocate


                                                              V/S
                Commissioner SMC and Ors.
                                                                                 ..... Respondent(s)

Through: -

Ms. Nawbahar, AC vice Mr. Bikramdeep Singh, Dy. AG for 1-4 CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 12.02.2026

01. Last and final opportunity of four weeks is granted to respondents

1 to 4 to file counter affidavit with copy in advance to other side.

Rejoinder, if any, within two weeks thereafter.

02. List on 09.04.2026. Meanwhile, respondents 5 and 6 are also

directed to file counter affidavit.

03. List on 09.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 12.02.2026 "Mohammad Yasin Dar"