Dhani Ram vs Ut Of J&K And Anr
2026 Latest Caselaw 643 J&K

Jammu & Kashmir High Court

Dhani Ram vs Ut Of J&K And Anr on 10 February, 2026

                                                                          Sr. No. 02


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

Bail App No. 332/2025


Dhani Ram                                        ..... Petitioner(s)/Appellant(s)
                       Through: Mr. Pawan Kumar Hans, Advocate.
q




                  vs
UT of J&K and Anr.                                            ..... Respondent(s)
                       Through: Ms. Nisha Kangotra, Advocate vice
                                Mr. Sumeet Bhatia, GA.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

10.02.2026

01. Record stands received.

02. Time to file reply on behalf of the respondents is extended by one week, as last and final opportunity, in the interest of justice, failing which, appropriate orders shall follow.

03. List on 06.03.2026.

(Rajesh Sekhri) Judge

Jammu 10.02.2026 Sushant