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Sat Pal vs Ganesh Dutt And Others
2026 Latest Caselaw 598 J&K

Citation : 2026 Latest Caselaw 598 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Sat Pal vs Ganesh Dutt And Others on 10 February, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                             Sr. No. 23
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
CJ Court
                    Case: LPA No. 86/2024
Sat Pal                                                ...Petitioner(s)/Appellant(s)

                     Through:     Mr. Parag Sharma, Adv.

                                    v/s
Ganesh Dutt and others                                           .... Respondent(s)
                    Through: Mr. Raman Sharma, AAG with
                                  Ms. Saliqa Sheikh, Adv.


CORAM: HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.

                                  ORDER

10.02.2026 Called twice. None for the private respondent.

In the interest of justice, adjourned to 19.02.2026. To be shown at

Serial No. 1 in the cause list.





                                   (RAJNESH OSWAL)                (ARUN PALLI)
                                             JUDGE                CHIEF JUSTICE
Jammu
10.02.2026
RAKESH
 

 
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