Reena Devi vs State Of J&K & Ors
2026 Latest Caselaw 596 J&K

Citation : 2026 Latest Caselaw 596 J&K
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Reena Devi vs State Of J&K & Ors on 10 February, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                             Regular List

                                                            Serial No. 23



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
SWP No. 1445/2012

Reena Devi
                                                             .....Petitioner(s)

               Through: None.

             Vs

State of J&K & Ors.
                                                           .....Respondent(s)

               Through: Mr. P. D. Singh, Dy. AG.

CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                            ORDER

(10.02.2026)

01. Adjourned in terms of order dated 22.07.2025.

02. List on 18.04.2026.

(SANJAY DHAR) JUDGE JAMMU 10.02.2026 Bunty

Download the LatestLaws.com Mobile App