Ut Through Police Station Uri vs Zareena Begum
2026 Latest Caselaw 558 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Through Police Station Uri vs Zareena Begum on 10 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 6
                                                                                    Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                   Bail App No. 100/2024

                UT through Police Station Uri
                                                                           ..... Appellant/petitioner(s)
                                                       Through: -
                                               Mr. Hakim Aman Ali, Dy. AG

                                                              V/S
                Zareena Begum
                                                                                  ..... Respondent(s)

Through: -

None

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 10.02.2026

01. None appears for the respondent. Await her appearance.

02. List on 11.03.2026.

03. Ms. Afrooza Hassan, Advocate is directed to file the objections by or

before the next date of hearing with copy in advance to other side.

04. Registry is directed to convey this order to Ms. Afrooza Hassan,

learned counsel for the respondent for compliance.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 10.02.2026 "Mohammad Yasin Dar"