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Rehana Hamid vs Union Territory Of J And K And Ors
2026 Latest Caselaw 538 J&K/2

Citation : 2026 Latest Caselaw 538 J&K/2
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Rehana Hamid vs Union Territory Of J And K And Ors on 9 February, 2026

                                                                  S. No. 05
                                                                  Regular List


    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                 WP(C) 1536/2025 CM(3929/2025
   REHANA HAMID.                                                ...Petitioner(s)

                     Through: None.

                                        Vs
   UNION TERRITORY OF J AND K AND ORS.                        ...Respondent(s)

                     Through: None
   CORAM:
         Khursheed-Ul-Islam, Registrar Judicial.
                                     ORDER

09.02.2026 As per the office report, requisite steps for service in terms of

order dated 02.02.2026 with regard to respondent No. 1 to 5 have been

taken on 07.02.2026.

Office to issue notice to the respondents No. 1 to 5 returnable

within a period of three weeks.

Put up again on 02.03.2026.

(Registrar Judicial)

SRINAGAR 9th February, 2026 "Sabreena Rahim"

 
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