Ghulam Rasool Lone (Senior Citizen) vs Financial Commissioner(R) J And K And ...
2026 Latest Caselaw 512 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Rasool Lone (Senior Citizen) vs Financial Commissioner(R) J And K And ... on 9 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                      Serial No.48
                                                                                      Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                          AT SRINAGAR
                                                               ...
                                                          WP(C)/2366/2024
                    GHULAM RASOOL LONE (Senior Citizen)

                                                                                       .........Petitioner(s)
                                                          Through:
                                                  Mr. I. A. Sofi, Advocate.

                                                           Versus
                    FINANCIAL COMMISSIONER(R) J AND K AND ORS (REVENUE)

                                                                                      ......Respondent(s)
                                                          Through:
                                                    Mr. H. Aman Ali, Dy.AG.
                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                               ORDER

09.02.2026

1. Mr. H. Aman Ali, learned Dy. A.G., submits that the instant matter is an inter se dispute, as such, there is no requirement to file a reply on behalf of respondent Nos. 1 and 2. His statement is taken on record. Reply, if any, shall be filed on behalf of respondent Nos. 3 and 4.

2. The Registry is directed to summon the record of the case titled "Ghulam Rasool Lone v. Fareed Ahmad Lone" from the Court of the Financial Commissioner, Revenue, J&K, Srinagar.

3. Interim direction, if any, shall continue till the next date before the Bench.

4. List on 18.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 09.02.2026 "Shaista"