Inhabitants Of Pahlipora Safapora ... vs Union Territory Of J And K And Others. ...
2026 Latest Caselaw 509 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Inhabitants Of Pahlipora Safapora ... vs Union Territory Of J And K And Others. ... on 9 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                        Serial No.30
                                                                                        Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                        AT SRINAGAR
                                                             ...
                                                        WP(C)/1451/2023
                        INHABITANTS OF PAHLIPORA SAFAPORA GANDERBAL THROUGH GHULAM HASSAN MALIK AND OTHERS

                                                                                         .........Petitioner(s)
                                                       Through:
                                     Ms. Heena Baqal, Advocate vice Mr. Shafqat Nazir, Advocate.

                                                          Versus
                     UNION TERRITORY OF J AND K AND OTHERS. (GEOLOGY AND MINING DEPARTMENT)

                                                                                        ......Respondent(s)
                                                          Through:
                                                       Ms. Furqan, GA.

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                             ORDER

09.02.2026

1. Learned counsel appearing for the petitioner seeks and is granted a last

and final opportunity to submit the newspaper cutting before the

Registry of this Court, failing which the interim direction dated

14.06.2023 shall stand vacated on the next date of hearing.

2. List on 16.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 09.02.2026 "Shaista"