Citation : 2026 Latest Caselaw 496 J&K
Judgement Date : 7 February, 2026
Sr. No. 03
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 186/2024 c/w
OWP No. 1677/2014
Mohd. Hussain Mintoo .... Appellant(s)/Petitioner(s)
Through:- Mr. R. Koul, Advocate.
(through virtual Mode).
UT of J&K & Ors. .....Respondent(s)
Through:- Ms. Nazia Fazal, Advocate vice
Ms. Monika Kohli, Sr. AAG.
CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
07.02.2026.
1. Learned counsel for the parties submits that the matter cannot be
settled through mediation.
2. List on 24.03.2026.
(Rajnesh Oswal) Judge JAMMU 07.02.2026 NEHA-1
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