Mohammad Ramzan Malla And Others vs Vikramjit Singh And Ors
2026 Latest Caselaw 470 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ramzan Malla And Others vs Vikramjit Singh And Ors on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                               Serial No. 6
                                                             Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                         CCP(S) 57/2022 in [OWP 93/2007]
                                C/W CCP 34/2025
MOHAMMAD RAMZAN MALLA AND OTHERS                        ...Appellant(s)/Petitioner(s)

Through:    Mr. Aftab Ahmad, Advocate
                                       Vs.

VIKRAMJIT      SINGH      AND   ORS.
                                                                    ...Respondent(s)
(INDUSTRIES      AND       COMMERCE
DEPARTMENT)
 Through: Mr. Waseem Gul, GA

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

07.02.2026

1. Learned counsel for the petitioners seeks and is granted four weeks' time for bringing on record the legal heirs of the petitioner No. 7.

2. List on 03.04.2026, along with the connected matter.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

07.02.2026 "Adil Ismail"