Khem Lata Ganjoo vs Ut Of J&K And Ors
2026 Latest Caselaw 452 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Khem Lata Ganjoo vs Ut Of J&K And Ors on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                  Serial No. 27
                                                                                  Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                 WP(C) No. 182/2026

                Khem Lata Ganjoo
                                                                             ..... Appellant/petitioner(s)
                                                       Through: -
                                               Mr. Sumir Pandita, Advocate

                                                             V/S
                UT of J&K and Ors.
                                                                                 ..... Respondent(s)

Through: -

Mr. F. N. Shah, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.02.2026

01. Learned counsel for the respondents is directed to seek and

report instructions on the next date of hearing with respect to

subject matter of the writ petition.

02. List on 09.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.02.2026 "Mohammad Yasin Dar"