Ram Rattan Sharma vs U.O.I And Ors
2026 Latest Caselaw 403 J&K

Jammu & Kashmir High Court

Ram Rattan Sharma vs U.O.I And Ors on 5 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                Serial No. 1
                                                           Supplementary Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU
              (Through Virtual Mode)
                            OWP 163/2004 IA(163/2004)

RAM RATTAN SHARMA                                       ...Appellant(s)/Petitioner(s)

Through:    None
                                       Vs.

U.O.I AND ORS.
                                                                     ...Respondent(s)
Through:    None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                    ORDER

05.02.2026

1. None present.

2. Await appearance.

3. Adjourned.

4. List on 16.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

05.02.2026 "Adil Ismail"